Judgements

29 January 2019
Supreme Court
31 pages

SWARAJ INFRASTRUCTURE PVT. LTD. Vs KOTAK MAHINDRA BANK LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-001291-001291 / 2019
Diary number: 8195 / 2018
Advocates: UDIT KISHAN AND ASSOCIATES Vs

29 January 2019
Supreme Court
14 pages

POONA RAM Vs MOTI RAM (D) TH. LRS.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-004527-004527 / 2009
Diary number: 31875 / 2006
Advocates: PRATIBHA JAIN Vs K. V. BHARATHI UPADHYAYA

29 January 2019
Supreme Court
26 pages

UNION OF INDIA Vs M/S PREMIER LIMITED (FORMERLY PREMIER AUTOMOBILES LTD.)

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003529-003529 / 2008
Diary number: 7781 / 2007
Advocates: B. KRISHNA PRASAD Vs RAJAN NARAIN

29 January 2019
Supreme Court
26 pages

ADANI GAS LIMITED Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-001261-001261 / 2019
Diary number: 24618 / 2015
Advocates: KARANJAWALA & CO. Vs

29 January 2019
Supreme Court
8 pages

UNION OF INDIA Vs RADHA YADAV

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001265-001266 / 2019
Diary number: 33756 / 2018
Advocates: ANIL KATIYAR Vs

29 January 2019
Supreme Court
14 pages

PYARELAL Vs SHUBHENDRA PILANIA (MINOR) THROUGH NATURAL GUARDIAN (FATHER) SHRI PRADEEP KUMAR PILANIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001269-001270 / 2019
Diary number: 18279 / 2015
Advocates: ANNAM D. N. RAO Vs AISHWARYA BHATI

29 January 2019
Supreme Court
32 pages

UNION OF INDIA MINISTRY OF DEFENCE THROUGH ITS SECRETARY Vs WG. CDR. SUBRATA DAS(19942H)

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-010953-010953 / 2014
Diary number: 24004 / 2014
Advocates: MUKESH KUMAR MARORIA Vs

29 January 2019
Supreme Court
6 pages

PALLAVI Vs STATE OF U.T. CHANDIGARH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000176-000176 / 2019
Diary number: 37786 / 2018
Advocates: AKSHAY VERMA Vs

29 January 2019
Supreme Court
4 pages

MAINUL HOQUE Vs THE UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-001339-001339 / 2019
Diary number: 13147 / 2018
Advocates: MANSOOR ALI Vs

28 January 2019
Supreme Court
25 pages

VIJAY A.MITTAL Vs KULWANT RAI(DEAD)THR. LRS.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005177-005177 / 2009
Diary number: 11016 / 2008
Advocates: ANIS AHMED KHAN Vs AJAY KUMAR

28 January 2019
Supreme Court
14 pages

SATYA RAJ SINGH Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001314-001314 / 2013
Diary number: 25895 / 2012
Advocates: LAXMI ARVIND Vs SWARUPAMA CHATURVEDI

28 January 2019
Supreme Court
21 pages

DR. H.K. SHARMA Vs RAM LAL

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001237-001238 / 2019
Diary number: 33240 / 2017
Advocates: AJIT SHARMA Vs

28 January 2019
Supreme Court
78 pages