Showing 1591 - 1605 of 41947 judgements
01 February 2019
Supreme Court
7 pages
UNION OF INDIA Vs MD. SAMIM AZAD

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-001382-001382 / 2019
Diary number: 25410 / 2018
Advocates: ANIL KATIYAR Vs

01 February 2019
Supreme Court
29 pages
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs SANJIV CHATURVEDI

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: C.A. No.-001392-001392 / 2019
Diary number: 37130 / 2018
Advocates: DUSHYANT PARASHAR Vs

31 January 2019
Supreme Court
41 pages
VIJAY KUMAR JAIN Vs STANDARD CHARTERED BANK

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-008430 / 2018
Diary number: 30947 / 2018
Advocates: A. VENAYAGAM BALAN Vs

31 January 2019
Supreme Court
17 pages
MAHADEV P KAMBEKAR(D) TR.LRS. Vs SHREE KRISHNA WOOLEN MILLS PVT. LTD.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005753-005754 / 2011
Diary number: 11556 / 2008
Advocates: E. C. AGRAWALA Vs

31 January 2019
Supreme Court
13 pages
N.SANKARANARAYANAN Vs CHAIRMAN,TAMIL NADU HOUSING BOARD AND ORS.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-007390-007391 / 2009
Diary number: 11774 / 2008
Advocates: PRABHA SWAMI Vs S. RAJAPPA

31 January 2019
Supreme Court
8 pages
RAJENDRA LALITKUMAR AGRAWAL Vs RATNA ASHOK MURANJAN

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001331-001331 / 2019
Diary number: 30939 / 2018
Advocates: BHARTI TYAGI Vs

31 January 2019
Supreme Court
4 pages
BHIMABAI MAHADEO KAMBEKAR (DEAD) THR. LRS. Vs ARTHUR IMPORT & EXPORT CO..

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001330-001330 / 2019
Diary number: 7024 / 2012
Advocates: E. C. AGRAWALA Vs ASHA GOPALAN NAIR

31 January 2019
Supreme Court
9 pages
THE STATE OF MAHARASHTRA Vs SHANKAR GANAPATI RAHATOL

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000799-000799 / 2010
Diary number: 2740 / 2009
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs

31 January 2019
Supreme Court
6 pages
KALUA @ KOSHAL KISHORE Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000138-000138 / 2010
Diary number: 30448 / 2008
Advocates: CHARU MATHUR Vs R. GOPALAKRISHNAN

30 January 2019
Supreme Court
19 pages
SUMIT KUMAR SAHA Vs RELIANCE GENERAL INSURANCE COMPANY LIMITED

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001299-001299 / 2019
Diary number: 21109 / 2018
Advocates: SUBHRO SANYAL Vs

30 January 2019
Supreme Court
47 pages
DELHI DAYALBAGH COOPERATIVE HOUSE BUILDING SOCIETY LTD. Vs REGISTRAR COOPERATIVE SOCIETIES

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-001313-001313 / 2019
Diary number: 173 / 2013
Advocates: GARIMA PRASHAD Vs PRAVEEN AGRAWAL

30 January 2019
Supreme Court
4 pages
DELHI DAYAL BAGH HOUSE BUILDING SOCIETY Vs REGITRAR, CO-OPERATIVE SOCIETIES

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-001316-001316 / 2019
Diary number: 25489 / 2013
Advocates: GARIMA PRASHAD Vs

30 January 2019
Supreme Court
16 pages
THE STATE OF BIHAR Vs DR. SACHINDRA NARAYAN

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000884-000884 / 2019
Diary number: 22776 / 2018
Advocates: ABHA R. SHARMA Vs

29 January 2019
Supreme Court
25 pages
HARBANS KAUR . Vs IQBAL SINGH AND ANR.

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-012561-012562 / 2017
Diary number: 7008 / 2016
Advocates: PRATIBHA JAIN Vs SAMIR ALI KHAN

29 January 2019
Supreme Court
16 pages
THE STATE OF MADHYA PRADESH Vs DHARMENDRA RATHORE

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000171-000171 / 2019
Diary number: 34551 / 2015
Advocates: Vs NIDHI