Judgements

05 February 2019
Supreme Court
13 pages

THE COMMISSIONER MYSORE URBAN DEVELOPMENT AUTHORITY Vs S.S. SARVESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001463-001463 / 2019
Diary number: 27780 / 2018
Advocates: Mahesh Thakur Vs

05 February 2019
Supreme Court
12 pages

EMPLOYEES STATE INSURANCE CORPORATION THR. REGIONAL DIRECTORS Vs VENUS ALLOY PVT. LTD. THR. MANAGAING DIRECTOR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: C.A. No.-001464-001464 / 2019
Diary number: 9393 / 2015
Advocates: P. N. PURI Vs DUSHYANT PARASHAR

05 February 2019
Supreme Court
50 pages

UNION OF INDIA Vs SHRI HARANANDA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-001474-001474 / 2019
Diary number: 7829 / 2013
Advocates: B. V. BALARAM DAS Vs AMIT KUMAR

05 February 2019
Supreme Court
19 pages

BIHAR STATE BEVERAGES CORPORATION LTD. Vs NARESH KUMAR MISHRA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-001468-001469 / 2019
Diary number: 31694 / 2017
Advocates: GOPAL SINGH Vs

05 February 2019
Supreme Court
16 pages

RITU BHATIA Vs MINISTRY OF CIVIL SUPPLIES CONSUMER AFFAIRS AND PUBLIC DISTRIBUTION

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-001467-001467 / 2019
Diary number: 35354 / 2017
Advocates: SARLA CHANDRA Vs

05 February 2019
Supreme Court
8 pages

VIJAY RAIKWAR Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-001112-001112 / 2015
Diary number: 17711 / 2015
Advocates: ROHIT MINOCHA Vs

04 February 2019
Supreme Court
10 pages

THE STATE OF MADHYA PRADESH Vs KANHA @ OMPRAKASH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-001589-001589 / 2018
Diary number: 39153 / 2012
Advocates: C. D. SINGH Vs PASHUPATHI NATH RAZDAN

04 February 2019
Supreme Court
22 pages

FEDERATION HAJ PTOS OF INDIA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000004 / 2019
Diary number: 56 / 2019
Advocates: KRIPA SHANKAR PRASAD Vs

04 February 2019
Supreme Court
12 pages

RAM LAL Vs SALIG RAM

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: C.A. No.-008285-008285 / 2009
Diary number: 7784 / 2008
Advocates: PRIYA PURI Vs MANJU JETLEY

04 February 2019
Supreme Court
19 pages

SH. NARENDRA KUMAR SRIVASTAVA Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: Crl.A. No.-000211-000211 / 2019
Diary number: 16532 / 2017
Advocates: ASHWANI BHARDWAJ Vs

04 February 2019
Supreme Court
7 pages

TEK SINGH Vs SHASHI VERMA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-001416-001416 / 2019
Diary number: 15406 / 2018
Advocates: E. C. AGRAWALA Vs

01 February 2019
Supreme Court
9 pages

ASSOCIATION OF MANAGEMENTS OF HOMEOPATHIC MEDICAL COLLEGES OF MAHARASHTRA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-001393-001393 / 2019
Diary number: 46463 / 2018
Advocates: ANAGHA S. DESAI Vs

01 February 2019
Supreme Court
19 pages

G.RATNA RAJ (DEAD) BY LRS. Vs SRI MUTHUKUMARASAMY PERMANENT FUND LTD AND ANR.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002582-002583 / 2011
Diary number: 10136 / 2008
Advocates: AMBHOJ KUMAR SINHA Vs S. GOWTHAMAN

01 February 2019
Supreme Court
10 pages

ASHARAFI DEVI (D) THR. LRS. Vs STATE OF U.P. THROUGH COLLECTOR/DISTRICT MAGISTRATE

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005217-005217 / 2010
Diary number: 4192 / 2009
Advocates: BHARAT BHUSHAN Vs BHAKTI VARDHAN SINGH

01 February 2019
Supreme Court
11 pages

COMMISSIONER OF INCOME TAX (EXEMPTIONS) KOLKATA Vs JAGANNATH GUPTA FAMILY TRUST

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-001381-001381 / 2019
Diary number: 19558 / 2018
Advocates: ANIL KATIYAR Vs