Judgements

Showing 1561 - 1575 of 41947 judgements
06 February 2019
Supreme Court
11 pages
CHATTAR SINGH Vs MADHO SINGH

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-008718-008718 / 2012
Diary number: 17450 / 2006
Advocates: PRATIBHA JAIN Vs B. K. SATIJA

06 February 2019
Supreme Court
35 pages
SHIVNARAYAN (D) BY LRS. Vs MANIKLAL (D) THR. LRS.

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001052-001052 / 2019
Diary number: 3463 / 2014
Advocates: ABHA R. SHARMA Vs

06 February 2019
Supreme Court
13 pages
BALKRISHNA DATTATRAYA GALANDE Vs BALKRISHNA RAMBHAROSE GUPTA .

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-001509-001509 / 2019
Diary number: 31304 / 2016
Advocates: S.M. JADHAV AND COMPANY Vs

06 February 2019
Supreme Court
13 pages
ER. K. ARUMUGAM Vs V. BALAKRISHNAN

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-001510-001510 / 2019
Diary number: 33050 / 2017
Advocates: VINODH KANNA B. Vs

06 February 2019
Supreme Court
18 pages
BIR SINGH Vs MUKESH KUMAR

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: Crl.A. No.-000230-000231 / 2019
Diary number: 16372 / 2018
Advocates: RAJIV MANGLA Vs LILY ISABEL THOMAS

06 February 2019
Supreme Court
25 pages
HIGH COURT OF TRIPURA THROUGH THE REGISTRAR GENERAL Vs TIRTHA SARATHI MUKHERJEE

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001264-001264 / 2019
Diary number: 17659 / 2018
Advocates: NARESH K. SHARMA Vs

06 February 2019
Supreme Court
4 pages
THE HIDAKSUNGBA POTTHANGPAT JOINT FARMING COOPERATIVE SOCIETY LTD. THROUGH ITS SECRETARY Vs SHRI MAISNAM IBOMCHA SINGH (D)TH. LRS.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-002096-002096 / 2007
Diary number: 6516 / 2007
Advocates: B. K. PAL Vs RAJIV MEHTA

06 February 2019
Supreme Court
11 pages
CHATTAR SINGH Vs MADHO SINGH(D)

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-008718-008718 / 2012
Diary number: 17450 / 2006
Advocates: PRATIBHA JAIN Vs B. K. SATIJA

06 February 2019
Supreme Court
7 pages
DHARMENDRA Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: Crl.A. No.-000646-000646 / 2010
Diary number: 6661 / 2009
Advocates: LAMBAT AND ASSOCIATES Vs NISHANT RAMAKANTRAO KATNESHWARKAR

05 February 2019
Supreme Court
23 pages
DHARAM SINGH (D) THR. LRS Vs PREM SINGH (D) THR. LRS.

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-000516-000516 / 2009
Diary number: 31054 / 2006
Advocates: RAJ SINGH RANA Vs MITHILESH KUMAR SINGH

05 February 2019
Supreme Court
14 pages
M/S. TATA MOTORS LTD. Vs THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES(SPL)

Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-001822-001822 / 2007
Diary number: 4645 / 2006
Advocates: MANIK KARANJAWALA Vs

05 February 2019
Supreme Court
38 pages
THE STATE OF GUJARAT Vs AFROZ MOHAMMED HASANFATTA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000224-000224 / 2019
Diary number: 22717 / 2017
Advocates: HEMANTIKA WAHI Vs

05 February 2019
Supreme Court
31 pages
ASGAR Vs MOHAN VARMA .

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001500-001500 / 2019
Diary number: 1207 / 2016
Advocates: ANKUR S. KULKARNI Vs

05 February 2019
Supreme Court
12 pages
AMBI RAM Vs STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001723-001723 / 2009
Diary number: 16502 / 2009
Advocates: ARUN K. SINHA Vs

05 February 2019
Supreme Court
10 pages
HORI LAL Vs THE STATE OF UTTAR PRADESH REVENUE DEPARTMENT PRINCIPAL SECRETARY

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001462-001462 / 2019
Diary number: 13649 / 2017
Advocates: VINOD KUMAR TEWARI Vs