Showing 1546 - 1560 of 41947 judgements
11 February 2019
Supreme Court
9 pages
R V PRASANNAKUMAAR Vs MANTRI CASTLES PVT. LTD

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001232 / 2019
Diary number: 24749 / 2018
Advocates: ABHINAV MUKERJI Vs

08 February 2019
Supreme Court
7 pages
STATE OF MADHYA PRADESH Vs VIKRAM DAS

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000208-000208 / 2019
Diary number: 26115 / 2013
Advocates: Vs ANUP JAIN

08 February 2019
Supreme Court
12 pages
THE MUNICIPAL CORPORATION FARIDABAD Vs MODERN SCHOOL FARIDABAD

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001555-001555 / 2019
Diary number: 12796 / 2016
Advocates: SANJAY KUMAR VISEN Vs

08 February 2019
Supreme Court
4 pages
MAHANTI DEVI Vs M/S. JAIPRAKASH ASSOCIATES LTD. .

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-001572-001572 / 2019
Diary number: 31029 / 2016
Advocates: NIKILESH RAMACHANDRAN Vs

08 February 2019
Supreme Court
6 pages
THE SECRETARY GOVERNMENT OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE DEPARTMENT OF AYUSH Vs A.T.S.V.S. SIDDHA MEDICAL COLLEGE AND HOSPITAL, REP. BY ITS PRINCIPAL

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: MA-002867-002868 / 2018
Diary number: 38691 / 2018
Advocates: KSN & CO. Vs

08 February 2019
Supreme Court
10 pages
SMT. GOWRAMMA AND ANR. Vs SHRI KALINGAPPA (D) REPRESENTED BY LRS. AND ORS

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-001574-001574 / 2019
Diary number: 7623 / 2014
Advocates: ANJANA CHANDRASHEKAR Vs

08 February 2019
Supreme Court
16 pages
TANU RAM BORA Vs PROMOD CH DAS (DEAD) THR. LRS.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-001575-001575 / 2019
Diary number: 40430 / 2015
Advocates: PAWANSHREE AGRAWAL Vs

08 February 2019
Supreme Court
9 pages
STATE BANK OF INDIA Vs SHEO SHANKAR TEWARI

Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: SLP(C) No.-030335 / 2017
Diary number: 33556 / 2017
Advocates: SANJAY KAPUR Vs

08 February 2019
Supreme Court
12 pages
HUKAM SINGH Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: SLP(C) No.-004354-004358 / 2019
Diary number: 45393 / 2018
Advocates: (MRS. ) VIPIN GUPTA Vs

08 February 2019
Supreme Court
9 pages
SATISH SHARMA Vs STATE (NCT OF DELHI)

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: Crl.A. No.-000234-000234 / 2019
Diary number: 39707 / 2015
Advocates: RAM KISHOR SINGH YADAV Vs CHIRAG M. SHROFF

07 February 2019
Supreme Court
10 pages
MADAN MOHAN MAHTO Vs THE STATE OF JHARKHAND

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000379-000379 / 2010
Diary number: 16248 / 2009
Advocates: SUSMITA LAL Vs GOPAL PRASAD

07 February 2019
Supreme Court
13 pages
DEEPAK TANDON Vs RAJESH KUMAR GUPTA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001537-001538 / 2019
Diary number: 11532 / 2017
Advocates: T. MAHIPAL Vs BANKEY BIHARI SHARMA

07 February 2019
Supreme Court
64 pages
PUNJAB WAKF BOARD Vs SHAM SINGH HARIKE

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-000092-000092 / 2019
Diary number: 11800 / 2011
Advocates: EQUITY LEX ASSOCIATES Vs

07 February 2019
Supreme Court
25 pages
JAIPRAKASH ASSOCIATES LTD. (JAL)THROUGH ITS DIRECTOR Vs TEHRI HYDRO DEVELOPMENT CORPORATION INDIA LTD. (THDC )INDIA LTD.THROUGH ITS DIRECTOR

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-001539-001539 / 2019
Diary number: 8349 / 2013
Advocates: SHARMILA UPADHYAY Vs PUNEET TANEJA

07 February 2019
Supreme Court
8 pages
A MURUGESAN Vs SMT. JAMUNA RANI

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-001545-001545 / 2019
Diary number: 26156 / 2014
Advocates: P. RAMESH Vs SHOBHA RAMAMOORTHY