Showing 1531 - 1545 of 41947 judgements
12 February 2019
Supreme Court
38 pages
DELHI DEVELOPMENT AUTHORITY Vs M/S. KARAMDEEP FINANCE AND INVESTMENT (I) PVT. LTD..

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001533-001533 / 2019
Diary number: 28353 / 2016
Advocates: ASHWANI KUMAR Vs JYOTI MENDIRATTA

12 February 2019
Supreme Court
26 pages
PARKASH CHAND Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: Crl.A. No.-002393-002393 / 2010
Diary number: 22819 / 2010
Advocates: RANA RANJIT SINGH Vs ABHINAV MUKERJI

12 February 2019
Supreme Court
11 pages
STATE BANK OF INDIA Vs RAVINDRA NATH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-012367-012367 / 2017
Diary number: 31233 / 2014
Advocates: SANJAY KAPUR Vs

12 February 2019
Supreme Court
20 pages
SUKHPAL SINGH Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: Crl.A. No.-001697-001697 / 2009
Diary number: 19717 / 2008
Advocates: AISHWARYA BHATI Vs KARAN BHARIHOKE

12 February 2019
Supreme Court
6 pages
MAHESH DUBE Vs SHIVBODH DUBE

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-001104-001104 / 2011
Diary number: 8532 / 2009
Advocates: AKSHAT SHRIVASTAVA Vs

12 February 2019
Supreme Court
25 pages
CHANDRU @ CHANDRASEKARAN Vs STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE CB CID

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-001193-001193 / 2011
Diary number: 8560 / 2011
Advocates: S. THANANJAYAN Vs K. V. VIJAYAKUMAR

12 February 2019
Supreme Court
39 pages
MALA SINGH Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001144-001144 / 2009
Diary number: 10099 / 2008
Advocates: KARAN BHARIHOKE Vs MONIKA GUSAIN

12 February 2019
Supreme Court
8 pages
BUNDI ZILA PETROL PUMP DEALERS ASSOCIATION BUNDI Vs SANYOJAK BUNDI ZILA PETROL MAZDR.SANGH (B.M.S.)

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002784-002785 / 2009
Diary number: 15816 / 2007
Advocates: SHOBHA GUPTA Vs KUSUM CHAUDHARY

12 February 2019
Supreme Court
39 pages
BAYAJI SAMBHU MALI @BORATE(D) THR. LRS. Vs NAZIR MOHAMMED B.ZARI THR.POA HOLD.

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001644-001645 / 2019
Diary number: 1902 / 2012
Advocates: SUDHANSHU S. CHOUDHARI Vs SHOMILA BAKSHI

12 February 2019
Supreme Court
11 pages
M/S SCG CONTRACTS INDIA PVT. LTD. Vs KS CHAMANKAR INFRASTRUCTURE PVT. LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-001638-001638 / 2019
Diary number: 8868 / 2018
Advocates: ACE LEGAL Vs

12 February 2019
Supreme Court
10 pages
THE STATE OF UTTAR PRADESH Vs MOHD. SULEMAN SIDDIQUI

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-004262-004263 / 2015
Diary number: 37007 / 2014
Advocates: BHAKTI VARDHAN SINGH Vs

11 February 2019
Supreme Court
7 pages
THE STATE OF UTTAR PRADESH Vs FAQUIREY

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-001842-001842 / 2012
Diary number: 32125 / 2010
Advocates: ANUVRAT SHARMA Vs VIVEK GUPTA

11 February 2019
Supreme Court
12 pages
VARINDER KUMAR Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-002450-002451 / 2010
Diary number: 31288 / 2010
Advocates: DHRUV PALL Vs ABHINAV MUKERJI

11 February 2019
Supreme Court
5 pages
ANJALI ARORA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: W.P.(C) No.-000333 / 2018
Diary number: 12381 / 2018
Advocates: ASHOK K. MAHAJAN Vs

11 February 2019
Supreme Court
30 pages
UNION OF INDIA THROUGH CABINET SECRETARY Vs CAPTAIN GURDEV SINGH

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-002763-002763 / 2009
Diary number: 21658 / 2007
Advocates: B. V. BALARAM DAS Vs RUBY SINGH AHUJA