Judgements

Showing 1516 - 1530 of 41947 judgements
14 February 2019
Supreme Court
33 pages
MD. MANNAN @ ABDUL MANNAN Vs STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: R.P.(Crl.) No.-000308-000308 / 2011
Diary number: 18805 / 2011
Advocates: SHADAN FARASAT Vs

14 February 2019
Supreme Court
8 pages
M.REVANNA Vs ANJANAMMA (DEAD) BY LRS.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-001669-001669 / 2019
Diary number: 21152 / 2010
Advocates: RAJEEV SINGH Vs V. N. RAGHUPATHY

14 February 2019
Supreme Court
39 pages
SUNITA Vs RAJASTHAN STATE ROAD TRANSPORT CORPORATION

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-001665-001665 / 2019
Diary number: 41026 / 2018
Advocates: ANUJ BHANDARI Vs

14 February 2019
Supreme Court
202 pages
GOVT. OF NCT OF DELHI Vs UNION OF INDIA

Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-002357-002357 / 2017
Diary number: 29357 / 2016
Advocates: CHIRAG M. SHROFF Vs B. V. BALARAM DAS

14 February 2019
Supreme Court
16 pages
CEMENT WORKERS MANDAL Vs GLOBAL CEMENTS LTD(HMP CEMENTS LTD.)

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005360-005360 / 2010
Diary number: 23506 / 2007
Advocates: ANUSHREE PRASHIT KAPADIA Vs SAURABH TRIVEDI

14 February 2019
Supreme Court
9 pages
GAGAN KUMAR Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000266-000266 / 2019
Diary number: 45442 / 2018
Advocates: DEVESH KUMAR TRIPATHI Vs

14 February 2019
Supreme Court
4 pages
SIRAJUL HOQUE Vs THE STATE OF ASSAM

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: Crl.A. No.-000267-000267 / 2019
Diary number: 35198 / 2017
Advocates: RAJAN K. CHOURASIA Vs

14 February 2019
Supreme Court
8 pages
RAHUL DUTTA Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: W.P.(C) No.-000071 / 2019
Diary number: 2690 / 2019
Advocates: POOJA DHAR Vs PAREKH & CO.

13 February 2019
Supreme Court
33 pages
VASANT CHEMICALS LTD. Vs HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD THE MANAGING DIRECTOR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-004616-004617 / 2009
Diary number: 5618 / 2004
Advocates: KRISHNA KUMAR Vs D. BHARATHI REDDY

13 February 2019
Supreme Court
23 pages
TAMIL NADU ELECTRICITY BOARD REP. BY ITS CHAIRMAN Vs TNEB- THOZHILALAR AYKKIYA SANGAM BY ITS GENERAL SECRETARY

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-001653-001653 / 2019
Diary number: 22194 / 2015
Advocates: VINODH KANNA B. Vs S. R. SETIA

13 February 2019
Supreme Court
27 pages
THE STATE OF MAHARASHTRA Vs SURENDRA PUNDLIK GADLING

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: Crl.A. No.-000264-000264 / 2019
Diary number: 40223 / 2018
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs

13 February 2019
Supreme Court
30 pages
UNION OF INDIA Vs C. GIRIJA .

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001577-001577 / 2019
Diary number: 10151 / 2015
Advocates: SHREEKANT N. TERDAL Vs

13 February 2019
Supreme Court
9 pages
T.I. JOSE Vs MANAGING DIRECTOR, KERALA WATER AUTHORITY .

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-004676-004676 / 2012
Diary number: 6561 / 2006
Advocates: A. RAGHUNATH Vs JOGY SCARIA

12 February 2019
Supreme Court
51 pages
INTERNATIONAL SPIRITS AND WINES ASSOCIATION OF INDIA Vs THE STATE OF HARYANA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-009533-009533 / 2018
Diary number: 27607 / 2017
Advocates: S. S. SHROFF Vs

12 February 2019
Supreme Court
5 pages
SAU. KAMAL SHIVAJI POKARNEKAR Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-000255-000255 / 2019
Diary number: 21931 / 2014
Advocates: M. Y. DESHMUKH Vs