Showing 1501 - 1515 of 41947 judgements
18 February 2019
Supreme Court
9 pages
S. KUMAR(DEAD) Vs UNITED INDIA INSURANCE CO. LTD.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006038-006038 / 2003
Diary number: 11902 / 2001
Advocates: Vs B. K. SATIJA

15 February 2019
Supreme Court
21 pages
KRIPAL SINGH Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: Crl.A. No.-002100-002100 / 2008
Diary number: 13917 / 2008
Advocates: PRATIBHA JAIN Vs

15 February 2019
Supreme Court
21 pages
EJAZHUSEN SABADARHUSEN . Vs STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: Crl.A. No.-002007-002007 / 2008
Diary number: 10631 / 2008
Advocates: RAHUL NARAYAN Vs HEMANTIKA WAHI

15 February 2019
Supreme Court
52 pages
ANJALI BHARDWAJ Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000436 / 2018
Diary number: 15968 / 2018
Advocates: PRASHANT BHUSHAN Vs

15 February 2019
Supreme Court
18 pages
THE STATE OF GUJARAT Vs PWD AND FOREST EMPLOYEES UNION

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-001684-001686 / 2019
Diary number: 43592 / 2018
Advocates: HEMANTIKA WAHI Vs

15 February 2019
Supreme Court
17 pages
MEHBOOB-UR-REHMAN (DEAD) THROUGH LRS. Vs AHSANUL GHANI

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: C.A. No.-008199-008199 / 2009
Diary number: 6785 / 2008
Advocates: SYED MEHDI IMAM Vs M. M. KASHYAP

15 February 2019
Supreme Court
14 pages
PROF. R.K. VIJAYASARATHY Vs SUDHA SEETHARAM

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000238-000238 / 2019
Diary number: 39319 / 2018
Advocates: SANJAY JAIN Vs

15 February 2019
Supreme Court
30 pages
ESSAR SHIPPING LTD. Vs THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-005654-005654 / 2007
Diary number: 4497 / 2007
Advocates: CHIRA RANJAN ADDY Vs A. V. RANGAM

15 February 2019
Supreme Court
43 pages
PERRY KANSAGRA Vs SMRITI MADAN KANSAGRA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001694-001694 / 2019
Diary number: 90 / 2018
Advocates: ARUNIMA DWIVEDI Vs

15 February 2019
Supreme Court
20 pages
GIRIRAJ GARG Vs COAL INDIA LTD.

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001695-001695 / 2019
Diary number: 32168 / 2018
Advocates: KEDAR NATH TRIPATHY Vs

15 February 2019
Supreme Court
8 pages
GWALIOR DISTILLERIES PVT. LTD. Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-001701-001701 / 2019
Diary number: 40791 / 2018
Advocates: RAJKUMARI BANJU Vs

15 February 2019
Supreme Court
22 pages
VIDYA LAKSHMI @ VIDYA Vs STATE OF KERALA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-000971-000971 / 2012
Diary number: 17002 / 2012
Advocates: K. RAJEEV Vs C. K. SASI

15 February 2019
Supreme Court
12 pages
SRINIVASAN IYENGAR Vs BIMLA DEVI AGARWAL .

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-000277-000277 / 2019
Diary number: 10396 / 2015
Advocates: PAREKH & CO. Vs

15 February 2019
Supreme Court
16 pages
GAURAV KUMAR @ MONU Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000283-000285 / 2019
Diary number: 8810 / 2015
Advocates: PREM MALHOTRA Vs VISHWA PAL SINGH

15 February 2019
Supreme Court
8 pages
UNION OF INDIA Vs LT COLONEL DHARAMVIR SINGH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001714-001714 / 2019
Diary number: 3899 / 2019
Advocates: ARVIND KUMAR SHARMA Vs