Judgements

Showing 1486 - 1500 of 41947 judgements
20 February 2019
Supreme Court
16 pages
THE STATE OF MADHYA PRADESH Vs SURESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: Crl.A. No.-000319-000319 / 2019
Diary number: 26116 / 2013
20 February 2019
Supreme Court
7 pages
DNYANESHWAR SURESH BORKAR Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-001411-001411 / 2018
Diary number: 17146 / 2006
20 February 2019
Supreme Court
41 pages
RELIANCE COMMUNICATION LIMITED Vs STATE BANK OF INDIA

Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-000845 / 2018
Diary number: 25956 / 2018
Advocates: E. C. AGRAWALA Vs

20 February 2019
Supreme Court
11 pages
THANGASAMY Vs THE STATE OF TAMIL NADU

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: Crl.A. No.-000698-000698 / 2010
Diary number: 13741 / 2009
Advocates: MALINI PODUVAL Vs M. YOGESH KANNA

19 February 2019
Supreme Court
8 pages
MUNICIPAL COUNCIL THANESAR Vs VIRENDER KUMAR

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001751-001763 / 2019
Diary number: 16014 / 2017
Advocates: SHEKHAR KUMAR Vs

19 February 2019
Supreme Court
14 pages
LALTU GHOSH Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000312-000312 / 2010
Diary number: 26301 / 2009
Advocates: SARLA CHANDRA Vs

19 February 2019
Supreme Court
11 pages
MD.ROJALI ALI . Vs THE STATE OF ASSAM MINISTRY OF HOME AFFAIRS THROUGH THE SECRETARY

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001839-001839 / 2010
Diary number: 19214 / 2010
Advocates: RAJ KISHOR CHOUDHARY Vs

19 February 2019
Supreme Court
9 pages
UNION OF INDIA Vs AVTAR CHAND

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003416-003445 / 2010
Diary number: 30474 / 2007
Advocates: D. S. MAHRA Vs KAILASH CHAND

19 February 2019
Supreme Court
24 pages
BALVIR SINGH Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001115-001115 / 2010
Diary number: 753 / 2009
Advocates: AFTAB ALI KHAN Vs

19 February 2019
Supreme Court
13 pages
COMMON CAUSE Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: W.P.(C) No.-000054 / 2019
Diary number: 1843 / 2019
Advocates: PRASHANT BHUSHAN Vs

19 February 2019
Supreme Court
20 pages
THE STATE OF MADHYA PRADESH Vs HARJEET SINGH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-001190-001190 / 2009
Diary number: 27202 / 2006
Advocates: SWARUPAMA CHATURVEDI Vs PARMANAND GAUR

18 February 2019
Supreme Court
77 pages
TAMIL NADU POLUTION CONTROL BOARD Vs STERLITE INDUSTRIES (I) LTD. .

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-004763-004764 / 2013
Diary number: 17302 / 2013
Advocates: M. YOGESH KANNA Vs

18 February 2019
Supreme Court
16 pages
MMTC LTD. Vs M/S.VEDANTA LTD.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-001862-001862 / 2014
Diary number: 10208 / 2009
Advocates: SUREKHA RAMAN Vs

18 February 2019
Supreme Court
9 pages
C.B.I. NEW DELHI Vs B.B.AGARWAL .

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-002107-002125 / 2011
Diary number: 24004 / 2009
Advocates: ARVIND KUMAR SHARMA Vs NIKHIL JAIN

18 February 2019
Supreme Court
19 pages
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs RAFIQUNNISA M. KHALIFA (DECEASED) THROUGH HIS LEGAL HEIR MR. MOHD MUQUEEN QURESHI

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001727-001732 / 2019
Diary number: 33351 / 2018
Advocates: ASHA GOPALAN NAIR Vs