Judgements

Showing 136 - 150 of 41947 judgements
14 February 2020
Supreme Court
21 pages
M/S. DHARMARATNAKARA RAI BAHADUR ARCOT NARAINSWAMY MUDALIAR CHATTRAM AND ORS. CHARITIES AND ORS Vs M/S. BHASKAR RAJU AND BROTHERS

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001599-001599 / 2020
Diary number: 6442 / 2015
Advocates: PRITHA SRIKUMAR Vs

14 February 2020
Supreme Court
29 pages
LAXMIBAI Vs THE COLLECTOR NANDED

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-001622-001622 / 2020
Diary number: 8236 / 2019
Advocates: RASHMI NANDAKUMAR Vs

14 February 2020
Supreme Court
15 pages
SANTOSH PRASAD @ SANTOSH KUMAR Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-000264-000264 / 2020
Diary number: 9896 / 2018
Advocates: MUSHTAQ AHMAD Vs

14 February 2020
Supreme Court
12 pages
UNION OF INDIA Vs M/S. ASSOCIATED CONTAINER TERMINAL LTD.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004490-004490 / 2008
Diary number: 12730 / 2008
Advocates: B. KRISHNA PRASAD Vs RUPESH KUMAR

14 February 2020
Supreme Court
17 pages
C.DODDANARAYANA REDDY(D) BY LRS. Vs C.JAYARAMA REDDY (DEAD) BY LR.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-002165-002165 / 2009
Diary number: 18192 / 2005
14 February 2020
Supreme Court
17 pages
SOBHA HIBISCUS CONDOMINIUM Vs MANAGING DIRECTOR, M/S. SOBHA DEVELOPERS LTD. .

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-001118-001118 / 2016
Diary number: 20610 / 2015
Advocates: RAJESH MAHALE Vs

14 February 2020
Supreme Court
20 pages
APS FOREX SERVICES PVT LTD Vs SHAKTI INTERNATIONAL FASHION LINKERS

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-000271-000271 / 2020
Diary number: 22142 / 2018
Advocates: VARINDER KUMAR SHARMA Vs

14 February 2020
Supreme Court
26 pages
CHANDIGARH CONSTRUCTION CO. PVT.LTD. Vs STATE OF PUNJAB

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-000867-000870 / 2013
Diary number: 25552 / 2011
Advocates: AJAY MARWAH Vs

14 February 2020
Supreme Court
24 pages
M/S. BASPA ORGANICS LIMITED. Vs UNITED INDIA INSURANCE COMPANY LIMITED.

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-013401-013401 / 2015
Diary number: 28279 / 2015
Advocates: RAJIV RAHEJA Vs

14 February 2020
Supreme Court
12 pages
VINOD RAVJIBHAI RAJPUT Vs STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: C.A. No.-001601-001601 / 2020
Diary number: 31182 / 2016
Advocates: PREM PRAKASH Vs HEMANTIKA WAHI

14 February 2020
Supreme Court
11 pages
M/S NOLA RAM DULICHAND DAL MILLS PARTNER Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-010636-010636 / 2010
Diary number: 37848 / 2010
Advocates: M. P. DEVANATH Vs

14 February 2020
Supreme Court
12 pages
THE STATE OF KARNATAKA Vs N.GANGARAJ

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-008071-008071 / 2014
Diary number: 38207 / 2011
Advocates: V. N. RAGHUPATHY Vs E. R. SUMATHY

14 February 2020
Supreme Court
24 pages
VINOD GIRI GOSWAMI . Vs THE STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-001606-001606 / 2020
Diary number: 1994 / 2012
Advocates: RAKESH MISHRA Vs RAM NARESH YADAV

14 February 2020
Supreme Court
13 pages
POPATRAO VYANKATRAO PATIL Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001600-001600 / 2020
Diary number: 3581 / 2019
Advocates: SUDHANSHU S. CHOUDHARI Vs

13 February 2020
Supreme Court
21 pages
K.SIVARAMAN Vs P.SATHISHKUMAR

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-009046-009046 / 2019
Diary number: 607 / 2019