20 April 2017
Supreme Court
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THE STATE OF BIHAR Vs AMIT KUMAR @ BACHCHA RAI

Bench: N.V. RAMANA,PRAFULLA C. PANT
Case number: Crl.A. No.-000767-000767 / 2017
Diary number: 6444 / 2017
Advocates: E. C. VIDYA SAGAR Vs