15 March 2013
Supreme Court
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STATE OF U.P. Vs SATPAL

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-002554-002554 / 2013
Diary number: 841 / 2013
Advocates: ABHISTH KUMAR Vs


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NON-REPORTABLE

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

CIVIL APPEAL No.  2554  OF 2013 [Arising out of SLP (Civil) NO. 8629 OF 2013] @

( CC No.3593 of 2013)

State of U.P. and others   .. Appellants

Versus

Satpal .. Respondent   

O R D E R  

K. S. Radhakrishnan, J

Delay condoned  Leave granted. Judgment  pronounced  by  this  Court  on  11.3.2013  in  Civil  

Appeal  No.  2326  of  2013  @  SLP(C)  No.12960  of  2008  would  govern  this  appeal  also.    Appeal  is,  accordingly,  dismissed.  However, there will be no order as to costs.

         ……………………………..J.

(K.S. Radhakrishnan)

……………………………..J. (Dipak Misra)

New Delhi, March 15 , 2013

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