STATE OF U.P. Vs PINTU @ ULAYATA
Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001355-001355 / 2008
Diary number: 15822 / 2007
Advocates: PRADEEP MISRA Vs
BALRAJ DEWAN
IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 1355 OF 2008
STATE OF U.P. ..... APPELLANT
VERSUS
PINTU @ ULAYATA ..... RESPONDENT
O R D E R
We have heard the learned counsel for the
appellant.
The High Court has exercised its discretion in
awarding the sentence which is perfectly in accordance
with law.
We are, therefore, disinclined to interfere in
this matter.
Dismissed.
..................J [HARJIT SINGH BEDI]
..................J [GYAN SUDHA MISRA]
NEW DELHI AUGUST 10, 2011.