STATE OF MAHARASHTRA Vs R.B.SHARMA
Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003303-003303 / 2008
Diary number: 6437 / 2007
Advocates: RAVINDRA KESHAVRAO ADSURE Vs
SUSHMA SURI
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A.NOS.4-5
IN
CIVIL APPEAL NO.3303 OF 2008
STATE OF MAHARASHTRA ... APPELLANT
VERSUS
R.B. SHARMA & ANR. ... RESPONDENTS
O R D E R
Delay condoned in filing Restoration application.
Appeal restored.
I.A.Nos.4-5 are allowed accordingly.
...................J. (DALVEER BHANDARI)
...................J. (DEEPAK VERMA)
NEW DELHI; 15TH JULY, 2011