IN THE SUPREME COURT OF INDIA

CIVIL  APPELLATE JURISDICTION  

CIVIL APPEAL NO. 8534   OF 2011

(Arising out of SLP(C) No.6034/2011)

SRIKANT D. SHITOLE & ORS.                   Appellant(s)

                    :VERSUS:

AZAD AHMED GULAM AHMED & ORS.               Respondent(s)

O R D E R

Leave granted.

We have heard the learned counsel for the parties.  

The civil appeal bearing No.1205/2010 is pending in  

the High Court of Judicature at Bombay. We request  

the  High  Court  to  decide  the  said  appeal  as  

expeditiously as possible.  

Meanwhile, the ad-interim injunction order granted  

by the High Court on 1.12.2010 is vacated and the  

appeal is accordingly disposed of.    

.....................J (DALVEER BHANDARI)

.....................J (DEEPAK VERMA)

New Delhi; October 10, 2011.