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NON-REPORTABLE IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO.  2740/2010

   SHUSHMA PANDEY                           Appellant                                 VERSUS

   SHEELA SHARMA & ORS.                    Respondents  J U D G M E N T

KURIAN, J. 1. The appellant and the contesting respondent No.1 are before this Court against the order passed by the Patna High Court in L.P.A No.1323 of 1998.  The issue pertains to the appointment of the appellant as Professor in the Department  of  Obstetrics  and  Gyneacology  in  the Patliputra Medical College, Dhanbad. 2. We are informed that the appellant and the contesting first  respondent  have  retired  from  service  and, therefore, practically nothing survives in this Appeal. 3. Accordingly, the Civil Appeal is dismissed.

.....................J. [KURIAN JOSEPH]

.....................J.      [R. BANUMATHI]

JULY 27, 2017; NEW DELHI.