27 January 2011
Supreme Court
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RAM DAS SINGH Vs ASHOK MEHTA .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000793-000793 / 2006
Diary number: 10830 / 2005
Advocates: MAYA RAO Vs MANIK KARANJAWALA


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IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION

CRIMINAL APPEAL NO. 793 OF 2006

RAM DAS SINGH ...... APPELLANT

VERSUS

ASHOK MEHTA & ORS. ...... RESPONDENTS

O R D E R

Learned  counsel  for  the  appellant  points  out  

that an appellant has very recently passed away and he  

has no instructions in th matter.  We, accordingly,  

dispose of this appeal as having become infructuous.  

...... ..................J [HARJIT SINGH BEDI]

........................J [CHANDRAMAULI KR. PRASAD]

NEW DELHI JANUARY 27, 2011.