PROJECT DIR., LOK JAMBISH PARISHAD Vs ZEBUNISSHA
Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-004059-004059 / 2007
Diary number: 23184 / 2006
Advocates: Vs
DHARMENDRA KUMAR SINHA
Page 1
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
I.A.NO.1 OF 2011
IN
I.A.NO.5 OF 2010
IN
CIVIL APPEAL NO.4059 OF 2007
PROJECT DIR., LOK JAMBISH APPELLANTS PARISHAD & ANR.
VERSUS
ZEBUNISSHA & ORS. RESPONDENTS
O R D E R
Learned counsel for the applicants seek permission of
this Court to withdraw I.A.NO.1 of 2011 in I.A.No.5 of 2010.
Permission sought for is granted.
I.A.No.1 is dismissed as withdrawn.
.......................J. (H.L. DATTU)
.......................J. (CHANDRAMAULI KR. PRASAD)
NEW DELHI; JANUARY 04, 2013