16 October 2019
Supreme Court
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PRAHLAD PRADHAN Vs SONU KUMHAR

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-005919-005919 / 2011
Diary number: 22885 / 2009
Advocates: KUMUD LATA DAS Vs T. MAHIPAL


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ITEM NO.1501               COURT NO.7               SECTION XVII

              S U P R E M E  C O U R T  O F  I N D I A                        RECORD OF PROCEEDINGS

Civil Appeal  No(s).  5919/2011

PRAHLAD PRADHAN & ORS.                             Appellant(s)

                               VERSUS

SONU KUMHAR & ORS.                                 Respondent(s)

(HEARD BY HON'BLE INDU MALHOTRA AND HON'BLE KRISHNA MURARI,JJ.)   Date : 16-10-2019 This appeal was called on for judgment today.

For Appellant(s)    Ms. Kumud Lata Das, AOR Mr. Rajiv Kr. Sinha, Adv. Ms. Rubina Jawed, Adv.

                   For Respondent(s)   Mr. Jayesh Gaurav, Adv.

Ms. Diksha Ojha, Adv. Ms. Priyanka Tyagi, Adv. Mr. Kuldeep Rai, Adv.

                   Mr. T. Mahipal, AOR                      

    Hon’ble Ms.Justice Indu Malhotra pronounced the non-reportable judgment  of  the  Bench  comprising  of  Hon’ble  Ms.  Justice  Indu Malhotra and Hon’ble Mr. Justice Krishna Murari.

            The appeal is dismissed in terms of the signed non-

reportable judgment.

Pending  applications,  if  any,  shall  also  stand

disposed of.

(INDU MARWAH)                                   (SUMAN JAIN) COURT MASTER                                   BRANCH OFFICER

(Signed non-reportable judgment is placed on the file)