OM PRAKASH Vs STATE OF HARYANA
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-001550-001550 / 2011
Diary number: 36396 / 2008
Advocates: ANJANI AIYAGARI Vs
ITEM NO.1501 COURT NO.12 SECTION II-B Judgment S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Criminal Appeal No(s).1550/2011
OM PRAKASH & ANR. Appellant(s)
VERSUS
STATE OF HARYANA Respondent(s)
Date : 29-03-2019 This appeal was called on for pronouncement of
judgment today.
For Appellant(s) Mrs. Anjani Aiyagari, AOR For Respondent(s) Mr. Rajesh K.Singh,Adv. Mr. Sanjay Kumar Visen, AOR
Hon'ble Mr. Justice L.Nageswara Rao
pronounced the judgment of the Bench comprising His
Lordship and Hon'ble Mr. Justice M.R.Shah.
Appeal is allowed in terms of the Signed non
Reportable Judgment.
(B.Parvathi) (Kailash Chander) Court Master Assistant Registrar
(Signed non-reportable judgment is placed on the file)