MD.SARF @ GULAM QADIR Vs STATE OF BIHAR
Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001659-001659 / 2010
Diary number: 18243 / 2010
Advocates: Vs
GOPAL SINGH
IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION
CRIMINAL MISCELLANEOUS PETITION NO. 14858 OF 2011 IN
CRIMINAL APPEAL NO. 1659 OF 2010
MD.SARF @ GULAM QADIR .... PETITIONER
VERSUS
STATE OF BIHAR .... RESPONDENT
O R D E R
After hearing the learned counsel for the
parties, we direct that the petitioner be released on
bail to the satisfaction of the trial court.
Petition stands disposed of.
.......................J [HARJIT SINGH BEDI]
.......................J [GYAN SUDHA MISRA]
NEW DELHI AUGUST 05, 2011.
Petition stands disposed of.