MADANLAL VERMA Vs GANESH .
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000431-000431 / 2005
Diary number: 25511 / 2004
Advocates: PETITIONER-IN-PERSON Vs
NIRAJ SHARMA
IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 431 OF 2005
MADANLAL VERMA ...... APPELLANT
VERSUS
GANESH & ORS. ...... RESPONDENTS
O R D E R
We have heard the appellant appearing in person
and the learned counsel for the respondents at
length.
We are not inclined to interfere in the matter.
The appeal is dismissed.
...... ..................J [HARJIT SINGH BEDI]
........................J [CHANDRAMAULI KR. PRASAD]
NEW DELHI JANUARY 12, 2011.