M. SUDAKAR Vs V.MANOHARAN .
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-010319-010319 / 2010
Diary number: 22511 / 2009
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
IA NO. 4 in CIVIL APPEAL NO. 10319 OF 2010
M. SUDAKAR ...... APPELLANT/ APPLICANT
VERSUS
V. MANOHARAN & ORS. ....... RESPONDENTS
O R D E R
Application is dismissed as not pressed.
...... ..................J [HARJIT SINGH BEDI]
........................J [CHANDRAMAULI KR. PRASAD]
NEW DELHI JANUARY 14, 2011.