29 June 2016
Supreme Court
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LIFE CONVICT LAL SINGH @ MANJEET SINGH Vs STATE OF PUNJAB & ANR.

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Writ Petition (crl.) 181 of 2012


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REPORTABLE

IN THE SUPREME COURT OF INDIA

CRIMINAL ORIGINAL JURISDICTION

WRIT PETITION (CRIMINAL)  181 OF 2012

Life Convict Lal Singh @ Manjeet Singh        …Petitioner(s)

Versus

State of Punjab & Anr.                …Respondent(s)

 J U D G M E N T

Dipak Misra, J.  

In view of the judgment passed in Criminal Appeal No.

171 of 2016 today, the present Writ Petition stands disposed

of.

                                                      ...............................J.        [Dipak Misra]

                                                           ...............................J. New Delhi;    [Shiva Kirti Singh] June 29, 2016