Labhuji Amratji Thakor Vs The State of Gujarat

13 November 2018
Supreme Court
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LABHUJI AMRATJI THAKOR Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-001349-001349 / 2018
Diary number: 27848 / 2018
Advocates: SUMITA RAY Vs