LABH SINGH Vs P.K.CHAUDHARY CHIEF SEC.GOV.OF HAR.
Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: CONMT.PET.(C) No.-000286-000286 / 2012
Diary number: 15107 / 2012
Advocates: PRASHANT CHAUDHARY Vs
Page 1
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
CONTEMPT PETITION (C)NO.286 OF 2012
IN
CIVIL APPEAL NO.1950 OF 2011
LABH SINGH APPELLANT
VERSUS
P.K. CHAUDHARY, CHIEF SEC.,GOVT.OF HAR..&ORS. RESPONDENTS
O R D E R
We have heard learned counsel for the appellant.
We find no merit in the Contempt Petition. The Contempt
Petition is, accordingly, dismissed.
.......................J. (H.L. DATTU)
.......................J. (CHANDRAMAULI KR. PRASAD)
NEW DELHI; AUGUST 27, 2012