IN THE SUPREME COURT OF INDIA

CRIMINAL APPELLATE JURISDICTION

CRLMP NOS.17982-17983/2011 IN  

CRIMINAL APPEAL NOS.1102-1103 OF 2011

KONDURU DAYAKARREDDY AND 4 ORS.                   APPELLANTS

                VERSUS

STATE OF AP                                       RESPONDENT

WITH CRLMP NOS.17986-17987/2011 IN CRL.A.NOS.1100-1101/2011

CRL.MP.NOS.17984-17985/2011 IN CRL.A.NOS.1093-1094/2011

O R D E R

The request for recalling the order passed by this Court  

on 18th July, 2011 is rejected for the present.

The  Criminal  Miscellaneous  Petitions  are  disposed  of  

accordingly.

.......................J. (H.L. DATTU)

.......................J. (CHANDRAMAULI KR. PRASAD)

NEW DELHI; DECEMBER 07, 2011