K. SREEDHAR RAO Vs UNION OF INDIA MINISTRY OF LAW AND JUSTICE SECRETARY.
Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: W.P.(C) No.-000300-000300 / 2016
Diary number: 15088 / 2016
Advocates: NAVIN PRAKASH Vs
ITEM NO.1501 COURT NO.4 SECTION X (For Judgment)
S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO. 300/2016
K. SREEDHAR RAO PETITIONER(S)
VERSUS
UNION OF INDIA THROUGH SECRETARY, MINISTRY OF LAW & JUSTICE, NEW DELHI RESPONDENT(S)
Date : 06-09-2019 This petition was called on for pronouncement of
judgment today.
For Petitioner(s) Mr. Navin Prakash, AOR Mr. Aljo K. Joseph,Adv.
For Respondent(s) Mr. Mukesh Kumar Maroria, AOR
(Appearance slip not given)
Hon'ble Mr. Justice M.R. Shah pronounced the
judgment of the Bench comprising Hon'ble Mr. Justice
Arun Mishra, His Lordship and Hon'ble Mr. Justice B.R.
Gavai.
The writ petition is dismissed in terms of the
signed judgment.
Pending application(s), if any, shall stand
disposed of.
(NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER COURT MASTER
(Signed 'Reportable' Judgment is placed on the file)