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REPORTABLE

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO. 5838 OF 2012

K.K. SHARMA  … Appellant Versus

High Court of Delhi & Ors. … Respondents WITH

Civil Appeal No. 5839 of 2012 Civil Appeal No. 11197 of 2014

(Arising out of SLP(C)No. 3202 of 2014)

    O R D E R

In the Judgment dated 15th December,  2014 passed in Civil Appeal No.5838 of 2012  and  other  connected  matters,  the  date  '23.10.1989' mentioned in paragraph 13 (at  Page No.17) of the said judgment shall be  read  as  '23.10.2009'  and  the  date  '16.01.2002' mentioned in paragraph 13 (at  Page No.17) and date '16.1.2012' mentioned  in Paragraph 20 (at Page 21) and the date  '010.6.2012'  mentioned  in  the  last  page  (Page No.22) of the said judgment shall be  read as '01.06.2012'.  

…..............,J. [RANJAN GOGOI]

…..............,J. [R.K. AGRAWAL]

NEW DELHI JANUARY 22,2015.