JASTI BHANU SANKARA RAO Vs STATE THROUGH S.H.O.
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000272-000273 / 2003
Diary number: 21312 / 2002
Advocates: Vs
ABHIJIT SENGUPTA
IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION
CRIMINAL MISCELLANEOUS PETITION NOS. 26933-26934 IN
CRIMINAL APPEAL NOS. 272-273 OF 2003
JASTI BHANU SANKARA RAO & ORS. ...... APPELLANTS
VERSUS
STATE THROUGH SHO & ANR. ...... RESPONDENTS
O R D E R
Necessary modification/change, as prayed for in
the Criminal Miscellaneous Petitions be made in the
judgment dated 17th August, 2010.
The Criminal Miscellaneous Petitions are
allowed.
...... ..................J [HARJIT SINGH BEDI]
........................J [CHANDRAMAULI KR. PRASAD]
NEW DELHI FEBRUARY 17, 2011.