18 April 2011
Supreme Court
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JAGLAL MAHTO Vs JANAKDHARI MAHTO .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-006739-006739 / 2003
Diary number: 12064 / 2002
Advocates: Vs RAMESHWAR PRASAD GOYAL


1

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

IA NO. 1-5 in CIVIL APPEAL NO. 6739 of 2003

JAGLAL MAHTO ..... APPELLANT

VERSUS

 JANAKDHARI MAHTO & ORS .....   RESPONDENTS

O R D E R

After having argued for some time, Ms. Kumud Lata  

Das,  the  learned  counsel  seeks  to  withdraw  the  

applications.   The  applications  are  dismissed  as  

withdrawn.

..............................J [HARJIT SINGH BEDI]

..............................J [CHANDRAMAULI KR. PRASAD]

NEW DELHI APRIL 18, 2011.