18 March 1952
Supreme Court
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GUNUPATI KESHAVRAM REDDY Vs NAFISUL HASAN & STATE OF U.P.

Bench: M.P. SASTRI (CJ),M.C. MAHAJAN,B.K. MUKHERJEA,S.R. DAS,N.C. AIYAR
Case number: Writ Petition (civil) 75 of 1952