04 May 2017
Supreme Court
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DEV RAJ AND ORS ETC ETC Vs DEV RAJ ETC ETC

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-006346-006354 / 2017
Diary number: 15113 / 2016
Advocates: DEVESH KUMAR TRIPATHI Vs


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NON-REPORTABLE IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

CIVIL APPEAL NO. 6346-54 OF 2017 [ @ SPECIAL LEAVE PETITION (C) NOs. 2743-2751 OF 2017 ]

DEV RAJ AND ORS ETC ETC                       Appellant(s)                                 VERSUS

STATE OF PUNJAB AND ORS                       Respondent(s) J U D G M E N T

KURIAN, J. 1. Leave granted. 2. It is not in dispute that the issue raised in these appeals is the same as in Civil Appeal Nos. 1949-1966 of 2016. 3. Therefore, these appeals are disposed of in terms of the Judgment passed on 11.01.2017 in Civil Appeal Nos. 1949-1966 of 2016. 4. The judgment in Civil Appeal Nos. 1949-1966 of 2016 shall form part of this Judgment.   

No costs.    .......................J.

             [ KURIAN JOSEPH ]  

.......................J.               [ R. BANUMATHI ]  

New Delhi; May 04, 2017.