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IN THE SUPREME COURT OF INDIA

CIVIL APPELLATE JURISDICTION

CIVIL     APPEAL     NOS.4825-4826     OF     2009    

COMMR.OF CEN.EXC.& CUSTOMS,BHOPAL                 APPELLANT

                VERSUS

M/S.JAIN BROTHERS & ANR.                         RESPONDENTS

WITH  

CIVIL     AAPPEAL     NOS.1340-1342     OF     2010   

COMMR.OF CENTRAL EXCISE,INDORE                   APPELLANT

                VERSUS

M/S.AMERICAN COLOUR LAB ETC.                     RESPONDENTS

O     R     D     E     R   

We have heard learned counsel for the parties to the lis.  

The Civil Appeals are dismissed. No costs.

.......................J. (H.L. DATTU)

.......................J. (CHANDRAMAULI KR. PRASAD)

NEW DELHI; JULY 30, 2012