22 January 2015
Supreme Court
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BOARD OF CONTROL FOR CRICKET Vs CRICKET AASOCIATION OF BIHAR .

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-004235-004235 / 2014
Diary number: 24114 / 2013
Advocates: CYRIL AMARCHAND MANGALDAS AOR Vs