24 January 2011
Supreme Court
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BABU LAL Vs GRAM PANCHAYAT, DEROLI JAT .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002529-002529 / 2006
Diary number: 20964 / 2004
Advocates: Vs BALAJI SRINIVASAN


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IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION

INTERLOCUTORY APPLICATION NO. 3 IN  

CRIMINAL APPEAL NO. 2529 OF 2006

BABU LAL & ORS. ...... APPELLANTS

VERSUS

GRAM PANCHAYAT DEROLIJAT & ORS. ...... RESPONDENTS

O R D E R

The Interlocutory Application is dismissed.

      

...... ..................J [HARJIT SINGH BEDI]

........................J [CHANDRAMAULI KR. PRASAD]

NEW DELHI JANUARY 24, 2011.