B.S. RAMACHANDRAN Vs RUKMANI BAI .
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-005744-005744 / 2007
Diary number: 26858 / 2007
Advocates: Vs
K. K. MANI
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
IA NO.3 in CIVIL APPEAL NO. 5744 OF 2007
B.S. RAMACHANDRAN ......APPELLANT
VERSUS
RUKMANI BAI & ORS. ......RESPONDENTS
O R D E R
Application allowed.
The Civil Appeal is dismissed as withdrawn.
...... ..................J [HARJIT SINGH BEDI]
........................J [CHANDRAMAULI KR. PRASAD]
NEW DELHI FEBRUARY 22, 2011.