06 April 2020
Supreme Court 7 pages IN RE GUIDELINES FOR COURT FUNCTIONING THROUGH VIDEO CONFERENCING DURING COVID 19 PANDEMIC Vs
Judgment by: HON'BLE THE CHIEF JUSTICE |
03 April 2020
Supreme Court 23 pages BHAGWAT SHARAN (DEAD THR. LRS.)) Vs PURUSHOTAM .
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA |
03 April 2020
Supreme Court 14 pages UNION OF INDIA Vs R THIYAGARAJAN
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA |
03 April 2020
Supreme Court 18 pages SAI WARDHA POWER GENERATION LIMITED Vs THE TATA POWER COMPANY LIMITED DISTRIBUTION
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA |
03 April 2020
Supreme Court 32 pages NEW DELHI TELEVISION LTD Vs DEPUTY COMMISSIONER OF INCOME TAX
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA |
01 April 2020
Supreme Court 24 pages RAJA @ AYYAPPAN Vs STATE OF TAMIL NADU
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE S. ABDUL NAZEER |
01 April 2020
Supreme Court 40 pages ALEMBIC PHARMACEUTICALS LTD. Vs ROHIT PRAJAPATI .
Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE M.R. SHAH |
20 March 2020
Supreme Court 8 pages M. SUBRAMANIAM Vs S. JANAKI
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE SANJIV KHANNA |
20 March 2020
Supreme Court 9 pages PAWAN KUMAR GUPTA Vs STATE OF NCT OF DELHI
Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA |
19 March 2020
Supreme Court 20 pages RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs THE DY. COMMISSIONER OF INCOME TAX (ASSESSMENT)
Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA |
19 March 2020
Supreme Court 32 pages NAND RAM(D) TH. LRS. . Vs JAGDISH PRASAD(D)TH.LRS
Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA |
19 March 2020
Supreme Court 21 pages SHYAM SAHNI Vs ARJUN PRAKASH
Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA |
19 March 2020
Supreme Court 3 pages MUKESH Vs STATE OF NCT OF DELHI
Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA |
19 March 2020
Supreme Court 5 pages AKSHAY KUMAR SINGH Vs UNION OF INDIA
Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA |
19 March 2020
Supreme Court 29 pages GURCHARAN SINGH Vs ANGREZ KAUR
Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA |