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0-9
D'Oench doctrine
d/b/a
DA
damage
damnum absque injuria
Danbury Hatters Case
dangerous
dangerous instrument
dangerous weapon
date of record
date rape
date rape drug
dation en paiement
dative
day in court
days of grace
DB&C
de bene esse
de bonis non
De Donis Conditionalibus
de facto
de facto merger
de facto segregation
de jure
de jure segregation
de minimis
de minimis non curat lex
de novo
de-immobilization
de-immobilize
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