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0-9
rate base
ratification
ratified
ratifier
ratify
ratifying
ratio decidendi
rational
rational basis
rational basis test
rationality
rationally
ravish
ravishment
re
re-
reach
reachable
readjust
readjustment
reaffirm
reaffirmation
reaffirmation hearing
real
real defense
real estate
real estate investment trust
real estate mortgage investment conduit
Real Estate Settlement Procedures Act
real evidence
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