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judgment non obstante veredicto
judgment notwithstanding the verdict
judgment of acquittal
judgment on the merits
judgment on the pleadings
judgment-proof
judgments in personam
judgments in rem
judgments nisi
judgments non obstante veredicto
judicatories
judicatory
judicial
judicial act
judicial activism
judicial bond
judicial comity
judicial conference
judicial confession
judicial discretion
judicial immunity
judicial lien
judicial mortgage
judicial notice
judicial power
judicial restraint
judicial review
judicial sale
judicial separation
judicial writ
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