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0-9
in default
in escrow
in esse
in evidence
in facie curiae
in fact
in favor of
in favorem libertatis
in fee
in fee simple
in fieri
in flagrante delicto
in force
in forma pauperis
in fraudem legis
in futuro
in globo
in gross
in issue
in jure
in limine
in loco parentis
in one's favor
in pais
in pari causa
in pari delicto
in pari materia
in personam
in personam judgment
in personam jurisdiction
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