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general intent
general jurisdiction
general law
general legacy
general lien
general mortgage
general partner
general partnership
general power
general power of appointment
general power of attorney
general publication
general sentence
General Services Administration
General Sessions Court
general statute
general strike
general verdict
general verdict rule
general warrant
general welfare clause
generation-skipping tax
generation-skipping transfer
generation-skipping transfer tax
generation-skipping trust
generic
genocide
genuine
genuine issue
genuinely
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