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M'Naghten test
M&A
MACRS
magistrate
magistrate court
magistrate judge
Magna Carta
Magna Charta
mail fraud
mailbox rule
maim
Main Pot
main purpose rule
maintenance
major
major dispute
major federal action
majoritarian
majorities
majority
majority leader
majority opinion
majority shareholder
make bail
maker
mala in se
mala prohibita
malfeasance
malice
malice aforethought
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