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0-9
in forma pauperis
in fraudem legis
in futuro
in globo
in gross
in issue
in jure
in limine
in loco parentis
in one's favor
in pais
in pari causa
in pari delicto
in pari materia
in personam
in personam judgment
in personam jurisdiction
in point
in posse
in praesenti
in propria persona
in re
In re Debs
in rem
in rem judgment
in rem jurisdiction
in solido
in specie
in terrorem
in the alternative
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