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0-9
class suit
classification
clausal
clause
Clayton Antitrust Act
CLE
clean
Clean Air Act
clean bill
clean bill of lading
clean hands
clean hands doctrine
clean-up doctrine
clear
clear and convincing
clear and convincing evidence
clear and present danger
clear error
clear title
clearinghouse
clearly erroneous
clemencies
clemency
clerk
clerkship
client security fund
Clifford trust
CLO
close
close corporation
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