valuation

noun | \ ˌval-yu̇-ˈwā-shən \ | val·u·a·tion

1. : the act or process of valuing actuarial valuation of the assets and liabilities of a state pension fund; specifically : appraisal of property valuation of marital property is a factual finding that will not be upset unless clearly erroneous —Jensen v. Jensen, 458 N.W.2d 391 (1990) : appraisal of property valuation of marital property is a factual finding that will not be upset unless clearly erroneous —Jensen v. Jensen, 458 N.W.2d 391 (1990)

2. : the estimated or determined value (as market value) of a thing the total assessed valuation of property in the district