usufructuary
noun | \ ˌyü-zə-ˈfrək-chə-ˌwer-ē, -sə- \ | usu·fruc·tu·ary
-
: one who has a usufruct in property the right of usufruct expires upon the death of the usufructuary —Louisiana Civil Code — compare naked owner at owner
usufructuary
adjective
-
: of, relating to, or having the character of a usufruct a usufructuary right