trustee
noun | \ ˌtrəs-ˈtē \ | trust·ee
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a : a member of a board entrusted with administering the funds and directing the policy of an institution or organization
b : one (as a corporate director) occupying a position of trust and performing functions comparable to those of a trustee
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a : a natural or legal person to whom property is committed to be administered for the benefit of a beneficiary (as a person or charitable organization) : the holder of legal title to property placed in a trust — compare cestui que trust, settlor
b : one (as a corporate director) occupying a position of trust and performing functions comparable to those of a trustee
c : trustee in bankruptcy
trustee
verb
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: to serve as trustee
: to serve as trustee