toll

noun

1. : a suspension of effect the court extended the statute of limitations toll

verb

1. : to take away (as a right)

2. a : to remove the effect of the court did not toll the statute of repose after the statutory period had expired

   b : suspend 2a toll the running of the statute of limitations — compare run

   : to be suspended statute of limitations tolls for a period of seventy-five days following the notice —Parker v. Yen, 823 S.W.2d 359 (1991)

noun

1. : a suspension of effect the court extended the statute of limitations toll